Section 94(5)(g) in The Bihar Motor Vehicles Rules, 1992

[Cites 0, Cited by 0] [Section 94(5)] [Section 94] [Entire Act]

State of Bihar - Subsection

Section 94(5)(g) in The Bihar Motor Vehicles Rules, 1992

(g)when the flag arm is raised to a vertical position (i.e. the 'For Hire' position), the previous record of fare is cleared and the various mechanisms are brought to their initial positions,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Bihar - Subsection

Section 94(5)(g) in The Bihar Motor Vehicles Rules, 1992