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Madhya Pradesh High Court

Suresh Kukreja vs State Of M.P. on 21 May, 2020

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

       THE HIGH COURT OF MADHYA PRADESH
                    M.Cr.C. No. 13869 of 2020
Indore, Dated: 21/05/2020
      Shri Prateek Maheshwari learned counsel for the applicant.
      Shri   Akashdeep     Shukla    learned    counsel        for   the
Respondent/State.

The scanned documents are incomplete and illegible. Shri Prateek Maheshwari learned counsel for applicant submits that he has sent fresh set of scanned documents yesterday as also today.

Office is directed to examine the same and list the matter with proper scanned documents after three days.

(Prakash Shrivastava) Judge BDJ Digitally signed by Bhuneshwar Datt Date: 2020.05.21 16:54:48 -07'00'