Madhya Pradesh High Court
Suresh Kukreja vs State Of M.P. on 21 May, 2020
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
THE HIGH COURT OF MADHYA PRADESH
M.Cr.C. No. 13869 of 2020
Indore, Dated: 21/05/2020
Shri Prateek Maheshwari learned counsel for the applicant.
Shri Akashdeep Shukla learned counsel for the
Respondent/State.
The scanned documents are incomplete and illegible. Shri Prateek Maheshwari learned counsel for applicant submits that he has sent fresh set of scanned documents yesterday as also today.
Office is directed to examine the same and list the matter with proper scanned documents after three days.
(Prakash Shrivastava) Judge BDJ Digitally signed by Bhuneshwar Datt Date: 2020.05.21 16:54:48 -07'00'