Section 45 in The Jharkhand Agricultural Produce Markets Rules, 2000
45. Election papers to be forwarded to the Assistant Director.
- (i) The Election Officer shall in separate sealed packets forward to the Assistant Director all papers relating to election including-(a)the ballot papers counted as valid;(b)the ballot papers rejected as invalid;(c)the unused ballot papers;(d)counterfoils of ballot papers;(e)spoilt ballot papers;(f)tendered ballot papers;(g)returned ballot papers;(h)tendered voters' list;(i)account of ballot papers;(j)list of challenged votes; and(k)the marked copy of the electoral roll.(ii)Each packet shall bear a note as to its contents.
