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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in Rajasthan Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

(4)Where the cash van is a medium motor vehicle, one armed guard shall sit in thefront along with the driver and another in the rear portion of the van and while intransit, loading or unloading, nature's call, tea or lunch break, at least one armedsecurity guard shall remain present with the cash van all the time.