Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(1) in The Orissa Luxury Tax Rules, 1995 (1)Every stockist who is required to furnish return under rule 13 shall pay the full amount of Luxury Tax payable by him according to such return before furnishing such return.
