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Bombay High Court

Godaddy.Com Llc And Anr vs Bundl Technologies Private Limited on 4 December, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                        Board Sr.No.:-142

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

        INTERIM APPLICATION LODGING NO. 26556 OF 2022
                             In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 26549
                          OF 2022

         Godaddy.com Llc And Anr                   ....PETITIONER
                    V/S
         Bundl Technologies Private Limited      ....RESPONDENT

WITH COURT RECEIVER REPORT NO. 377 OF 2022 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 26549 OF 2022 Bundi Technologies Pvt Ltd ....PETITIONER V/S Aanit Awattam And Ors ....RESPONDENT WITH LEAVE PETITION LODGING NO. 26553 OF 2022 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 26549 OF 2022 Bundi Technologies Pvt Ltd ....PETITIONER V/S Aanit Awattam And 19 Ors ....RESPONDENT WITH Page 1/2 ::: Uploaded on - 04/12/2023 ::: Downloaded on - 05/12/2023 10:23:45 ::: INTERIM APPLICATION LODGING NO. 38837 OF 2022 In INTERIM APPLICATION STAMP NO. 26556 OF 2022 Godaddy.com Llc And Anr. ....PETITIONER V/S Bundl Technologies Private Limited ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 4th December, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 19/01/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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