Section 6 in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999
6. Act of nuisance prohibited.
- No person shall slaughter any animal, clean any carcass or hide, assure nature's call or cause a child to do so, or bathe or clean his body on or within sight of a public street so as to cause nuisance to the public, the neighboring residents or the passers-by.
