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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(2)(a) in Karnataka Khadi and Village Industries Act, 1956

(a)[ the term of office and the terms and conditions of service of the Chairman and other members of the Board under section 4;] [Substituted by Act 16 of 1978 w.e.f. 11.5.1978.]