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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(j) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(j)Financial assistance sanctioned under these rules is liable to be cancelled, if it is found at any time that the assistance was sanctioned on the basis of incorrect facts or that the financial assistance was obtained by suppression or misrepresentation of true facts: