Gujarat High Court
Compass Shipping And Trading Ltd, vs M.V. Red Eagele Ex Izmir Bull, Imo No ... on 6 March, 2018
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/AS/3/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
ADMIRALITY SUIT NO. 3 of 2018
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COMPASS SHIPPING AND TRADING LTD,
Versus
M.V. RED EAGELE EX IZMIR BULL, IMO NO 7613002
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Appearance:
MR ANKIT SHAH for the PETITIONER(s) No. 1
DS AFF.NOT FILED (N) for the RESPONDENT(s) No. 1,2
MS PAURAMIB SHETH for the RESPONDENT(s) No. 1,2
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 06/03/2018
ORAL ORDER
Affidavit of service be taken on record. S.O. to 14.03.2018.
(R.M. CHHAYA, J.) bjoy Page 1 of 1