Delhi High Court - Orders
Geetanjali Chadha vs Swetank Chadha on 16 October, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 539/2017
GEETANJALI CHADHA ..... Petitioner
Through: None.
versus
SWETANK CHADHA ..... Respondent
Through: None.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 16.10.2023 CRL.M.A. 35096/2019 (for restoration)
1. None has appeared on behalf of the parties when the case was called for hearing at 03:35 P.M.
2. The petitioner is not appearing since long. It appears that the petitioner is not interested in the prosecution of the case. The present petition is dismissed in default as well for want of prosecution DR. SUDHIR KUMAR JAIN, J OCTOBER 16, 2023/j This is a digitally signed order.
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