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Delhi High Court - Orders

Geetanjali Chadha vs Swetank Chadha on 16 October, 2023

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~39
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.REV.P. 539/2017
                                                GEETANJALI CHADHA                                                                ..... Petitioner
                                                                                      Through:                 None.

                                                                                      versus

                                                SWETANK CHADHA                                                                   ..... Respondent
                                                                                      Through:                 None.

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                         ORDER

% 16.10.2023 CRL.M.A. 35096/2019 (for restoration)

1. None has appeared on behalf of the parties when the case was called for hearing at 03:35 P.M.

2. The petitioner is not appearing since long. It appears that the petitioner is not interested in the prosecution of the case. The present petition is dismissed in default as well for want of prosecution DR. SUDHIR KUMAR JAIN, J OCTOBER 16, 2023/j This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 21:20:12