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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(b) in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department

(b)
(i)Officers of the Department in-charge of Public Works have priority of reservation and occupation, at all time of Inspection Bungalows/ Rest-sheds and thereafter reservation of accommodation for Gazetted officers of other Departments of Government and for other entitled persons shall ordinarily be made in priority of receipt of request and if received at the same time, in seniority or rank.