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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(3) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(3)The remuneration and allowances to the Chairman, the Vice-Chairman or the non-official members, as the case may be, shall be paid from the fund of the Authority.