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State of Uttar Pradesh - Section

Section 27 in Uttar Pradesh Intermediate Education Act, 1921

27. Powers of the Sahayak Shikshak Nirvachan Adhikari. - The Sahayak Shikshak Nirvachan Adhikari shall have the power to appoint the necessary staff for conducting the election in his district or to make any change or remove any person from the working staff as per directions of the Mukhya Shikshak Nirvachan Adhikari.