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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Tamilnadu - Subsection

Section 79(2)(i) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(i)owing to the neglect or failure of the owner or person in charge to carry out any written orders issued under sub-rule (1), within the time prescribed by the Chief Electrical Inspector or the officer deputed by him; or