Delhi High Court - Orders
Pr. Commissioner Of Income Tax- ... vs M/S Ett Limited (Formerly Known As ... on 21 July, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 45/2020
PR. COMMISSIONER OF INCOME TAX- (CENTRAL-II)
..... Appellant
Through: Mr.Zoheb Hossain, Sr.Standing
Counsel with Vipul Agrawal with
Mr.Parth Semwal, Advocates.
versus
M/S ETT LIMITED (FORMERLY KNOWN AS INDIAN EXPRESS
MULTIMEDIA LTD.) ..... Respondent
Through: Mr.Parag P.Tripathi, Sr.Advocate
with Mr.Pragyan Pradip Sharma,
Mr.Bhupinder Jit Kumar and
Mr.Anoop Geroge, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 21.07.2022 Today learned senior counsel for the respondent has handed over his written submission. The same is taken on record.
Learned counsel for the appellant is given last and final opportunity to file his written submission before the next date of hearing.
List on 01st December, 2022.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J JULY 21, 2022/KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:22.07.2022 17:28:43