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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of West Bengal - Subsection

Section 111(b) in The West Bengal Separation of Judicial And Executive Functions Act, 1970

(b)in any other case to the Sub-Divisional Judicial Magistrate or Chief Presidency Magistrate, as the case may be, within the limits of whose jurisdiction the witness is to be found.".