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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(2)(ii) in The Orissa Survey and Settlement Act, 1958

(ii)to prescribe the forms to be used and the mode of service of notices issued under this Act, where no form or mode is prescribed by this or any other Act;