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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(3) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(3)The Admission Committee shall publish the schedule of online counseling program on the web-site of the Admission Committee, by advertisement in the prominent newspapers widely circulated in the State and by such other means, as the committee may consider convenient.