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State of Haryana - Section

Section 52 in Punjab Cinemas (Regulation) Rules, 1952

52.

(i)A separate room shall be provided for the rewinding of films which shall be constructed throughout of fire-resisting materials.
(iii)All fittings and fixtures in the winding room shall be constructed of fire-resisting materials and the entrance shall be provided with self- closing close-fitting door and shall not communicate directly with the enclosure, the auditorium or any part of the building to which the public are admitted.
Lighting and Electrical Installation