Delhi High Court - Orders
Sharp Industries Through Sole ... vs Bank Of Maharashtra on 13 February, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2068/2019
SHARP INDUSTRIES THROUGH SOLE PROPRIETOR RAJU
SOLANKI ..... Petitioner
Through: Ms. Dipika Prasad, Advocate.
versus
BANK OF MAHARASHTRA ..... Respondent
Through: Mr. Santosh Kumar Rout and Mr.
Abhishek Chakraborty, Advocates.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 13.02.2023 At the request of the learned counsel appearing on behalf of the petitioner, list on 10.04.2023.
PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 13, 2023/p Click here to check corrigendum, if any Signature Not Verified Signed By:PRATIMA Signing Date:15.02.2023 11:52:21