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Delhi High Court - Orders

Sharp Industries Through Sole ... vs Bank Of Maharashtra on 13 February, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~40
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 2068/2019
                                 SHARP INDUSTRIES THROUGH SOLE PROPRIETOR RAJU
                                 SOLANKI                                 ..... Petitioner
                                              Through: Ms. Dipika Prasad, Advocate.

                                                     versus

                                 BANK OF MAHARASHTRA                                   ..... Respondent
                                                     Through:       Mr. Santosh Kumar Rout and Mr.
                                                                    Abhishek Chakraborty, Advocates.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                     ORDER

% 13.02.2023 At the request of the learned counsel appearing on behalf of the petitioner, list on 10.04.2023.

PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 13, 2023/p Click here to check corrigendum, if any Signature Not Verified Signed By:PRATIMA Signing Date:15.02.2023 11:52:21