Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1011] [Entire Act] State of Punjab - Subsection Section 1011(f) in Punjab Jail Manual, 1996 (f)in the absence of the Deputy Superintendent, to receive and acknowledge in writing, all prisoners duly committed, and make over, and obtain a written receipt for, all prisoners required by the police under proper authority;
