Bombay High Court
Thakur Parwani And Ors vs Shangrila Vaibhav Cooperative Housing ... on 3 December, 2025
Author: Amit Borkar
Bench: Amit Borkar
2025:BHC-AS:52790
49-wp-14570-2025.doc
Shabnoor
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.14570 OF 2025
Digitally
signed by
SHABNOOR
Thakur Parwani & Ors. ... Petitioners
SHABNOOR AYUB
AYUB
PATHAN
PATHAN
Date:
2025.12.03
V/s.
17:47:29
+0530
Shangrila Vaibhav
Cooperative Housing Society Ltd. ... Respondent
Mr. Nirav Shah a/w Niharika Singh i/b Little &
Company, for the Petitioners.
Ms. Savina R. Crasto, AGP, for the State - Respondent
Nos.3 to 5.
CORAM : AMIT BORKAR, J.
DATED : DECEMBER 3, 2025
P.C.:
1. The learned Advocate for the petitioners, on instructions, seeks permission to withdraw the petition.
2. Permission, as prayed for, is granted.
3. The writ petition stands dismissed as withdrawn.
(AMIT BORKAR, J.) 1 ::: Uploaded on - 03/12/2025 ::: Downloaded on - 03/12/2025 21:45:28 :::