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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(w) in Punjab Self-Supporting Co-operative Societies Act, 2006

(w)"officer" means the President, Vice-President, Managing Director, Secretary. Manager. Member of the Board, Treasurer, Liquidator of a self-supporting co-operative society and includes any other person, empowered under the rules or bye-laws to give directions in regard to the business of such society;