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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(10) in International Institute of Information Technology (IIIT) University Act, 2013

(10)The Director shall hold office for a term not exceeding five years or till the attainment of the age of 70 years, whichever is earlier, and shall not be eligible for appointment for more than two terms.