Delhi High Court - Orders
Kanodia Infratech Limited vs Dalmia Cement (Bharat) Limited on 6 October, 2021
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~19 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 297/2021 & I.As.12902-12904/2021
KANODIA INFRATECH LIMITED ..... Petitioner
Through Mr.Sandeep Sethi, Sr. Adv. with
Mr.Sunil Dalal, Mr.Kunal Vejani,
Mr.Shikhar Khera, Mr.Ketul
Hansraj, Mr.Gokula Krishna &
Mr.Devashish Bhaduria, Advs.
versus
DALMIA CEMENT (BHARAT) LIMITED ..... Respondent
Through Mr.Parag P. Tripathi & Mr.B.B.
Gupta, Sr. Advs. with Mr.Mahesh
Agarwal, Mr.Rishi Agrawala,
Mr.Tarun Singla, Mr.Pranjit
Bhattacharya, Ms.Aarushi Tiku,
Ms.Megha Bengani, Mr.Srinivasan
& Mr.Achal Gupta, Advs.
+ OMP (ENF.) (COMM.) 146/2021
DALMIA CEMENT (BHARAT) LIMITED ..... Decree Holder
Through Mr.Parag P. Tripathi & Mr.B.B.
Gupta, Sr. Advs. with Mr.Mahesh
Agarwal, Mr.Rishi Agrawala,
Mr.Tarun Singla, Mr.Pranjit
Bhattacharya, Ms.Aarushi Tiku,
Ms.Megha Bengani, Mr.Srinivasan
& Mr.Achal Gupta, Advs.
versus
KANODIA INFRATECH LIMITED, ..... Judgement Debtor
Through Mr.Sandeep Sethi, Sr. Adv. with
Mr.Sunil Dalal, Mr.Kunal Vejani,
Mr.Shikhar Khera, Mr.Ketul
Hansraj, Mr.Gokula Krishna &
Mr.Devashish Bhaduria, Advs.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 06.10.2021
1. Arguments heard in part.
2. Renotify on 11.10.2021 for further arguments.
3. The date already fixed i.e. 07.10.2021 stands cancelled.
SURESH KUMAR KAIT, J OCTOBER 06, 2021/ab