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State of Gujarat - Section

Section 9 in Gujarat Education Cess (Amendment) Act, 1972

9. Amendment of section 2 of Guj. XXXV of 1962.- In section 28 of the principal Act, in sub-section (2), after clause (b) the following clause shall be inserted, namely:-

"(bb) the form of application and the form of certificate under section 15-A;".