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Union of India - Section

Section 1086 in The Tiger Conservation Authority Fund (Regulation) Guidelines, 2007

1086.

S.O. 1009 (E), dated 22nd June 2007 - In pursuance of sub-section (2) of section 38-Q of the Wild Life (Protection) Act, 1972 (53 of 1972), the Central Government hereby constitutes the Tiger Conservation Authority Fund, and for the purpose of its regulations, makes the following guidelines, namely:-