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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(2)(xi) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(xi)To order the Drawing and Disbursing Officer concerned to release the supplementary maintenance grant to the foster parents and also the prescribed fees to the voluntary organizations, as per the existing norms.