Calcutta High Court (Appellete Side)
Ghanashyam Das vs The Kolkata Municipal Corporation And ... on 28 March, 2014
Author: Soumitra Pal
Bench: Soumitra Pal
1
28.3.2014
kc
W.P. 14557(W) of 2012
Ghanashyam Das
-versus-
The Kolkata Municipal Corporation and Ors.
Mr. Ajay Dutta,
Mr. Naren Ghosh Dastidar...............For the petitioner.
Mrs. Sima Chakraborty,
Mr. Souraav Chowdhury...................For the State.
Mr. Dipankar Chakraborty,
Mr. Somenath Ghosh.....................For the respondent
No. 6.
Let affidavit in opposition to the writ petition be filed by 4th April, 2014. Reply, if any, by 7th April, 2014.
Let the matter appear as "For Orders" on 9th April, 2014.
(SOUMITRA PAL, J.) 2