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Union of India - Section

Section 88 in Paradip Port Rules, 1966

88. Removal of trucks and hand-barrows out of port

- Trucks and hand-barrows loaded with goods and not taken out of the port immediately shall be liable to removal by the Traffic Manager at the risk and expense of the owner of the goods. Trucks and hand-barrows; belonging to merchants and others and left lying at the port shall be liable to removal and confiscation by the traffic Manager.