Section 3(2)(iv) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(iv)cutting of grass (vizhal for laying roof for huts) grown in irrigation tanks and other places under the control of Panchayats;

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