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State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh Special Protection Force Subordinate Service Rules, 1995

18. years of age and must not have completed 25 years of age on

the first day of July of the year in which notification forselection is made|-|| (b) By transfer| Must have completedthe age of 24 years|-|| (c) By deputation| Not more than 40years of age.|-| Category -2 AssistantSub - Inspector| (a) By Transfer| Should not be morethan 52 years of age|-|| (b) By Deputation| Not more than 52years of age|-|| (c) Meritorioussportsmen| Not less than 18years of age and not more than 25 years of age.|-| Category -3 HeadConstable| (a) By Transfer| Not more than 45years of age|-|| (b) By Deputation| Not more than 52years of age|-|| (c) Meritorioussportsmen| Not less than 18years of age and not more than 25 years of age.|-| Category -4 Constale| (a) By directrecruitment| Must have completed