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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(1)(a) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(a)who is holding or has held a post of the District Collector or a post not lower in rank than that of a District Collector in any other service in the State; or