Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2) in The U.P. Information and Public Relations Department (Headquarter) Group 'D' Service Rules, 1994

(2)When the names both of the General Candidates and Reserved Candidates (for whom vacancies required to be reserved under Rule 6) have been received by the Selection Committee it shall interview and select the candidates.