Supreme Court - Daily Orders
Nishi Lakhan Yadav vs Lakhan Balram Yadav on 21 March, 2023
IN THE SUPREME COURT OF INDIA
CIVIL/CRIMINAL ORIGINAL JURISDICTION
TRANSFER PETITION (CIVIL) NO.1914/2021
NISHI LAKHAN YADAV Petitioner(s)
VERSUS
LAKHAN BALRAM YADAV Respondent(s)
WITH
TRANSFER PETITION (CRL.) NO. 443/2021
ORDER
IA No. 46745/2023 AND IA No. 46667/2023 Learned counsel appearing for the applicants/petitioners prays for withdrawal of the Transfer Petitions on the ground of settlement between the parties. The applications are allowed. In consequence, both the Transfer Petitions stand dismissed as withdrawn.
.............…………………......J. [ MANOJ MISRA] NEW DELHI;
MARCH 21, 2023.
Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.03.23 16:22:35 IST Reason: ITEM NO.1701 COURT NO.16 SECTION XVI-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s).1914/2021 NISHI LAKHAN YADAV Petitioner(s) VERSUS LAKHAN BALRAM YADAV Respondent(s)
(Application for withdrawal IA No. 137734/2021 - EX-PARTE STAY IA No. 46747/2023 - EXEMPTION FROM FILING O.T. IA No. 137735/2021 - EXEMPTION FROM FILING O.T. IA No. 46745/2023 - WITHDRAWAL OF CASE / APPLICATION) WITH T.P.(Crl.) No. 443/2021 (XVI-A) (Application for withdrawal IA No. 137863/2021 - EX-PARTE STAY IA No. 46675/2023 - EXEMPTION FROM FILING O.T. IA No. 137865/2021 - EXEMPTION FROM FILING O.T. IA No. 46667/2023 - WITHDRAWAL OF CASE / APPLICATION) Date : 21-03-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA [IN CHAMBERS] For Petitioner(s) Mr. Vikramaditya Singh, AOR Mr. Shreyank Tiwari, Adv.
For Respondent(s) Mr. Prakash Kumar Singh, AOR UPON hearing the counsel the Court made the following O R D E R The Transfer petitions are dismissed as withdrawn in terms of the signed order.
Pending application(s), if any, shall stand closed. (DEEPAK JOSHI) (NAND KISHOR) COURT MASTER (SH) COURT MASTER (NSH) (Signed Order is placed on the File)