Allahabad High Court
The Commissioner Of Income Tax (Tds) And ... vs M/S Bajaj Infrastructure Development ... on 16 November, 2023
Author: Saumitra Dayal Singh
Bench: Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:217747-DB Court No. - 39 Case :- INCOME TAX APPEAL No. - 106 of 2018 Appellant :- The Commissioner Of Income Tax (Tds) And Another Respondent :- M/S Bajaj Infrastructure Development Co. Ltd. Counsel for Appellant :- Gaurav Mahajan Counsel for Respondent :- Dev Kaushik,Rahul Agarwal,Piyush Kaushik Hon'ble Saumitra Dayal Singh,J.
Hon'ble Shiv Shanker Prasad,J.
1. Heard Mr. Gaurav Mahajan, learned counsel for the revenue-appellant and Mr. Rahul Agarwal and Mr. Dev Kaushik, learned counsel for the assessee-respondent.
2. By a detailed order passed today in Income Tax Appeal No. 111 of 2018 (The Commissioner Of Income Tax (TDS) And Another Vs. Power Generation Co. Ltd.), that appeal has been disposed of.
3. For the reasons recorded in the order passed in the Income Tax Appeal No. 111 of 2018, this appeal is also dismissed, for the same reason.
(Shiv Shanker Prasad, J.) (Saumitra Dayal Singh, J.) Order Date :- 16.11.2023 Sushil/-