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State of Gujarat - Section

Section 3 in Senior Clerk, Class-III (Departmental Examination) Rules, 2013

3. Eligibility to appear in the Examination.

- To be eligible for promotion to the post Senior Clerk, Class III a person shall be required to pass the Senior Clerks' Examination within a period of three years from the date of his appointment to the lower post unless he passed such relevant examination under the old rules:Provided that if the period for passing the examination as provided in these rules, expires before the date of holding of the date of the next examination, the said period shall be deemed to have been extended until the date of the declaration of the result of the examination so held.