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[Cites 0, Cited by 0] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(2) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(2)Representations received shall be registered and serially numbered for each year, and shall be referred e.g. C.G. No. 1/2018, 2/2018,..., 1/2019, 2/2019,... and so on.