Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 337] [Entire Act] State of Haryana - Subsection Section 337(n) in Punjab Jail Manual (n)when on duty at night not to challenge so loudly as to be heard by the patrolling officer or warders on duty inside the Jail, and not give notice to these officers of the approach of any visitor;
