Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 60 in The Coal Mines Regulations, 2011 (60)"supplier" means an individual, association (of individuals, company or institution who supplies a technology, machinery, plant, equipment, appliance or substances for use in coal mines;
