Calcutta High Court (Appellete Side)
Delip Ruidas vs The State Of West Bengal & Ors on 10 May, 2023
Author: Biswajit Basu
Bench: Biswajit Basu
10.05.2023
(I.No.144, M. List)
Ct.-18
(P.Jana)
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRITJURISDICTION
APPELLATE SIDE
WPA 14670 of 2022
Delip Ruidas
-Vs-
The State of West Bengal & Ors.
None appears on behalf of the petitioner on
call, the respondents are also not represented.
Let the matter go out of the list.
(Biswajit Basu, J.)