Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 22 in The Rajasthan Charitable Endowments Rules, 1961 22. Printing. - The Treasurer may place an indent of all printing works required by him direct to the Superintendent, Government Central Press, Jaipur.
