Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Haryana - Subsection Section 61(iv) in The Punjab Distillery Rules, 1932 (iv)Bottles or other vessels for removal of products by the distillery for purposes enumerated in Rules 40, 44-A and 115(g) of these rules.
