Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 18 in Telangana Housing Board Act, 1956 18. Conditions of service of officers and servants. - The remuneration and other conditions of service of the Secretary, [XXX] [Omitted by Act No.25 of 1981.] and other officers and servants of the Board shall be such may be prescribed.
