Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 118] [Entire Act] Union of India - Subsection Section 118(3) in The Companies Act, 1956 (3)The [Central Government] [Substituted by Act 11 of 2003, Section 18, for " Company law Board " . ] may also, by order, direct that the copy required shall forthwith be sent to the person requiring it.
