Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(y) in Atomic Energy (Radiation Protection) Rules, 2004

(y)"practice" means any human activity that introduces additional sources or exposure pathways or extends exposure to additional people or modifies the network of exposure pathways from existing sources, which may increase the exposure or likelihood of exposure of people, or the number of people exposed;