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State of Tamilnadu - Section

Section 63 in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

63. Report on affiliated colleges.

- The Governing Council shall, at the end of every five years from the notified date, submit a report to the Government on the condition of affiliated colleges and approved institutions within the University area. The Government shall take such action on the report as they deem fit.