Calcutta High Court
Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 14 January, 2026
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-18 & 19
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/1/2025
In CS/88/2015
MESSRS MADHAV MUKUND FINANCE PVT LTD.
Vs
MESSRS EXTERIOR INTERIOR LIMITED
IA NO. GA/2/2025
In CS/88/2015
MESSRS MADHAV MUKUND FINANCE PVT LTD.
Vs
MESSRS EXTERIOR INTERIOR LIMITED
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 14th January, 2026.
Appearance:
Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv.
Mr. Abhik Chitta Kundu, Adv. Ms. Abhipiya Sarkar, Adv.
...for the plaintiff The Court:- None appears of the Defendant. On earlier occasion, namely, 17th December, 2025 none appeared for the Defendant.
GA/1/2025 and GA/2/2025 stand dismissed for default.
(SUGATO MAJUMDAR, J.) T.O. A.R.(C.R.)