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Calcutta High Court

Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 14 January, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-18 & 19

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                             IA NO. GA/1/2025
                               In CS/88/2015
                  MESSRS MADHAV MUKUND FINANCE PVT LTD.
                                     Vs
                     MESSRS EXTERIOR INTERIOR LIMITED

                             IA NO. GA/2/2025
                               In CS/88/2015
                  MESSRS MADHAV MUKUND FINANCE PVT LTD.
                                     Vs
                     MESSRS EXTERIOR INTERIOR LIMITED


   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 14th January, 2026.

Appearance:

Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv.
Mr. Abhik Chitta Kundu, Adv. Ms. Abhipiya Sarkar, Adv.
...for the plaintiff The Court:- None appears of the Defendant. On earlier occasion, namely, 17th December, 2025 none appeared for the Defendant.
GA/1/2025 and GA/2/2025 stand dismissed for default.
(SUGATO MAJUMDAR, J.) T.O. A.R.(C.R.)