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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(3) in West Bengal Municipal Corporation Act, 2006

(3)Moneys paid into two or more Sinking Funds may, at the discretion of the Corporation, be invested together as a common fund, and if shall not be necessary for the Corporation to allocate the securities held in such investment among the several Sinking Funds.